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Supreme Court - Daily Orders

Ashok Kumar Kalra vs Wing Cdr Surendra Agnihotri on 18 July, 2019

Bench: N.V. Ramana, Mohan M. Shantanagoudar, Ajay Rastogi

     ITEM NO.101                                COURT NO.3                SECTION XI

                                   S U P R E M E C O U R T O F      I N D I A
                                           RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C) No(s).23599/2018

     (Arising out of impugned final judgment and order dated 01-05-2018
     in CR No. 253/2009 passed by the High Court Of Judicature at
     Allahabad)

     ASHOK KUMAR KALRA                                                    Petitioner(s)
                                                      VERSUS

     WING CDR SURENDRA AGNIHOTRI & ORS.                                   Respondent(s)

     ([ TO GO BEFORE HON'BLE THREE JUDGES ]
     IA No. 26537/2019 - DELETING THE NAME OF RESPONDENT NOS. 3 and 4)

     Date : 18-07-2019 This matter was called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE N.V. RAMANA
                             HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
                             HON'BLE MR. JUSTICE AJAY RASTOGI

     For Petitioner(s)
                                       Mr. K.K. Tyagi, Adv.
                                       Mr. Sarvam Ritam Khare, AOR
     For Respondent(s)
                                       Mr.    Dinesh Dwivedi, Sr.Adv.
                                       Mr.    Syed Hasan Isfahani, Adv.
                                       Mr.    Krishnan Mishra, Adv.
                                       Mr.    Yasharth Kant, Adv.
                                       Mr.    Nishant Singh, Adv.
                                       Mr.    Rohit Kumar Singh, AOR

                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Heard learned counsel for the parties. Hearing concluded.

Judgment reserved.

Learned counsel for the parties are directed to file their written submissions within one week.

Signature Not Verified

(SUKHBIR PAUL KAUR) Digitally signed by SUKHBIR PAUL KAUR Date: 2019.07.18 (RAJ RANI NEGI) AR CUM PS ASSISTANT REGISTRAR 16:26:05 IST Reason: