Supreme Court - Daily Orders
Ashok Kumar Kalra vs Wing Cdr Surendra Agnihotri on 18 July, 2019
Bench: N.V. Ramana, Mohan M. Shantanagoudar, Ajay Rastogi
ITEM NO.101 COURT NO.3 SECTION XI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s).23599/2018
(Arising out of impugned final judgment and order dated 01-05-2018
in CR No. 253/2009 passed by the High Court Of Judicature at
Allahabad)
ASHOK KUMAR KALRA Petitioner(s)
VERSUS
WING CDR SURENDRA AGNIHOTRI & ORS. Respondent(s)
([ TO GO BEFORE HON'BLE THREE JUDGES ]
IA No. 26537/2019 - DELETING THE NAME OF RESPONDENT NOS. 3 and 4)
Date : 18-07-2019 This matter was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE N.V. RAMANA
HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
HON'BLE MR. JUSTICE AJAY RASTOGI
For Petitioner(s)
Mr. K.K. Tyagi, Adv.
Mr. Sarvam Ritam Khare, AOR
For Respondent(s)
Mr. Dinesh Dwivedi, Sr.Adv.
Mr. Syed Hasan Isfahani, Adv.
Mr. Krishnan Mishra, Adv.
Mr. Yasharth Kant, Adv.
Mr. Nishant Singh, Adv.
Mr. Rohit Kumar Singh, AOR
UPON hearing the counsel the Court made the following
O R D E R
Heard learned counsel for the parties. Hearing concluded.
Judgment reserved.
Learned counsel for the parties are directed to file their written submissions within one week.
Signature Not Verified(SUKHBIR PAUL KAUR) Digitally signed by SUKHBIR PAUL KAUR Date: 2019.07.18 (RAJ RANI NEGI) AR CUM PS ASSISTANT REGISTRAR 16:26:05 IST Reason: