Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Bihar - Section Section 21 in Bihar State School Teachers and Employees Disputes Redressal Rules, 2015 21. Dissolution of Appellate Authority. - On the dissolution of Appellate Authority, its assets and liabilities shall vest in the Education Department.
