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[Cites 0, Cited by 0] [Section 50] [Entire Act]

State of Goa - Subsection

Section 50(27) in The Goa, Daman and Diu Secondary and Higher Secondary Education Rules, 1975

(27)The Conductor shall prepare a detailed report on such case immediately and submit it to the Secretary along with the statement mentioned in sub-rule (26) above.