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State of Jharkhand - Section

Section 92 in Jharkhand Panchayat Raj Act, 2001

92. Deputation of Government servants to Panchayats and Other appointments.

- 1. The State Government may depute its such servants in service of the Panchayat who it considers necessary; service conditions of the said deputed servants shall be such as may be prescribed by the State Government from time to time.