Section 48(3) in Maharashtra Co-operative Societies (Election to Committee) Rules, 2014
(3)Tendered ballot paper shall be the same as the other ballot papers used at the polling station, except that it shall be,-(a)serially the last in the bundle of the ballot papers issued for use at the polling station; and(b)endorsed on the back with the 'Tendered Ballot Paper' by the Presiding Officer in his own handwriting and signed by him.
