Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 49(2)] [Section 49] [Entire Act]

State of Maharashtra - Subsection

Section 49(2)(n) in The Maharashtra Municipal Councils, Nagar Panchayats And Industrial Townships Act, 1965

(n)suitable accommodation for any calves, cows, or buffaloes required within the municipal area for the supply of animal lymph;