Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] State of Assam - Subsection Section 6(3) in Assam Elementary Education Act, 1962 (3)The State Board shall be competent to exercise all its powerS at any time notwithstanding the fact that any vacancy or vacancies in its membership may remain unfilled for the time being.
