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Allahabad High Court

Bhagirath vs The Additioanl Excise Commissioner ... on 11 August, 2010

Author: Bharati Sapru

Bench: Bharati Sapru

Court No. - 33

Case :- WRIT TAX No. - 290 of 2010

Petitioner :- Bhagirath

Respondent :- The Additioanl Excise Commissioner (Admn) And Others

Petitioner Counsel :- Mithilesh Kumar Tiwari
Respondent Counsel :- C.S.C.

Hon'ble Bharati Sapru,J.

List in the next cause list. Order Date :- 11.8.2010 S.P.