Allahabad High Court
Bhagirath vs The Additioanl Excise Commissioner ... on 11 August, 2010
Author: Bharati Sapru
Bench: Bharati Sapru
Court No. - 33 Case :- WRIT TAX No. - 290 of 2010 Petitioner :- Bhagirath Respondent :- The Additioanl Excise Commissioner (Admn) And Others Petitioner Counsel :- Mithilesh Kumar Tiwari Respondent Counsel :- C.S.C. Hon'ble Bharati Sapru,J.
List in the next cause list. Order Date :- 11.8.2010 S.P.