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State of Assam - Section

Section 23 in The Assam State Electricity Board Engineering Service Regulations, 1973

23. Power to relax.

- Where the Board is satisfied that the operations of any of these regulations causes undue hardships in any particular case, it may, by order, dispense with or relax the requirement of that regulation to such extent and subject to such condition as it may consider necessary for dealing with the case in a just and equitable manner.