Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 18] [Entire Act]

Union of India - Subsection

Section 18(a) in The Citizenship (Amendment) Act, 2003

(a)in the opening portion, the words" who is not a citizen of a country specified in the First Schedule" shall be omitted;