Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 28] [Entire Act] State of Manipur - Subsection Section 28(2) in The Manipur Hill Areas Autonomous District Council Act, 2000 (2)The qualification for appointment, the term of office and other conditions of service relating to the Member of finance commission shall be prescribed.
