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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Gujarat - Subsection

Section 2(l) in Gujarat Gas (Regulation of Transmission, Supply and Distribution) Act, 2001

(l)"low pressure" means such pressure as the State Government may, from time to time, by notification in the Official Gazette, specify in terms of kilograms per square centimetre;