Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

State of Telangana - Subsection

Section 3(1)(iii) in Alternative Dispute Resolution and Mediation Rules, 2017

(iii)Subject to clause (i) above the Court may resort to Alternative Dispute Resolution Processes at any stage of the proceedings.