Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 34] [Entire Act] Union of India - Subsection Section 34(a) in The Navy Act, 1957 (a)fails to use his utmost exertions to bring into action any such ship, vessel or aircraft which it is his duty to bring into action; or
