Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 50] [Entire Act] Bombay Presidency - Subsection Section 50(6) in Bombay Police Act, 1951 (6)It shall be lawful for the State Government by order to exempt any person from liability to bear any portion of the cost of such additional Police.
