Calcutta High Court (Appellete Side)
55/2013 on 10 April, 2013
Author: Kanwaljit Singh Ahluwalia
Bench: Kanwaljit Singh Ahluwalia
1 10.04.2013
C.R.R. 55 of 2013 gd Mr. Abhra Mukherjee ..for O.P. no.2 Sri Abhra Mukherjee appearing for the opposite party no.2 submits that matter has been amicably resolved. Therefore, an adjournment be granted to place on record composition deed.
As prayed by counsel for the opposite party no.2, list on 17th June, 2013.
Till then interim order already in favour of the petitioners shall continue.
(Kanwaljit Singh Ahluwalia, J.) 2