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[Cites 0, Cited by 0] [Section 11(2)] [Section 11] [Entire Act]

State of Rajasthan - Subsection

Section 11(2)(d) in The Rajasthan Electricity Duty Act, 1962

(d)[ reduces with immediate effect such duty on energy consumed by a person generating energy for his own use or consumption to two paise per unit, subject to the consumption that this reduction shall not apply to energy consumed by any other person to whom it is supplied by the person generating energy for his own use or consumption:] [Substituted by Notification F. 4(3)FD/Gr.IV 79 dated 5-3-79.]