Himachal Pradesh High Court
Bansi Ram Thakur vs . State Of H.P. And Others on 4 July, 2022
Bench: Sabina, Satyen Vaidya
Bansi Ram Thakur vs. State of H.P. and others CWP No.4312 of 2022 .
04.07.2022 Present: Mr. Sat Parkash, Advocate on behalf of Mr. K.B. Khajuria Advocate, for the petitioner. Mr. Vikrant Chandel, Deputy Advocate General, for the respondents/State.
CWP No.4312/2022 & CMP No.8552/2022 Notice.
Mr. Vikrant Chandel, learned Deputy Advocate General, accepts notice on behalf of respondents and seeks time to file reply.
List again on 15.11.2022.
( Sabina )
Judge
( Satyen Vaidya )
July 4, 2022 (KS) Judge
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