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State of Tamilnadu - Section

Section 37 in The Tamil Nadu Agricultural Produce Marketing (Regulation) Rules, 1991

37. Person to abide the instructions of the Head of market.

- Every person who enters into a market shall abide by the instructions of the Head of market or such officer authorised by him in regard to the places where the vehicles may be parked, in regard to the roads by which and the time at which they may proceed and such other instructions for smooth running of purchase and sale of agricultural produce in the market. Any person who obstructs or causes to obstruct any transaction of business shall quit the market immediately, if so directed by the Head of market or any officer of the market committee.