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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(xiii) in Rajasthan Government Servants' General Provident Fund Rules, 1997

(xiii)"Subscriber" means an employee of the State Government appointed/regularised under relevant recruitment Rules, or an employee of the Zila Parishad or Panchayat Samiti or specified organisation appointed under rules applicable to him.