Himachal Pradesh High Court
Gawar Construction Private Limited And ... vs . State Of H.P. And Others on 22 November, 2022
Author: Ajay Mohan Goel
Bench: Ajay Mohan Goel
Gawar Construction Private Limited and others Vs. State of H.P. and others Cr. MMO No. 1095 of 2022 22.11.2022 Present: Mr. Mukesh Sharma, Advocate, vice M/s Paresh .
Sharma and Rajiv Rai, Advocates, for the petitioners.
M/s Sumesh Raj, Dinesh Thakur and Sanjeev Sood, Additional Advocate Generals, with Mr. Amit Kumar Dhumal, Deputy Advocate General, for the respondents.
Notice. Mr. Sumesh Raj, learned Additional Advocate General accepts notice on behalf of the respondents. As prayed for, list for consideration after two weeks.
(Ajay Mohan Goel) Judge November 22, 2022 (bhupender) ::: Downloaded on - 22/11/2022 20:36:42 :::CIS