Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 251(1)] [Section 251] [Entire Act] State of Chattisgarh - Subsection Section 251(1)(c) in The Chhattisgarh Municipalities Act, 1961 (c)any land on which water accumulates and which is situated within a distance of 100 yards from any building used as a dwelling house;