Delhi High Court - Orders
Principal Commissioner Of Income Tax ... vs Kuber Khadyan Pvt Ltd on 23 November, 2022
Author: Manmohan
Bench: Manmohan, Manmeet Pritam Singh Arora
$~19-20
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ ITA 143/2022
PRINCIPAL COMMISSIONER OF
INCOME TAX CENTRAL 3 ..... Appellant
Through: Mr. Abhishek Maratha, Advocate.
versus
KUBER KHADYAN PVT LTD ..... Respondent
Through: Ms. Nivedita, Advocate.
+ ITA 144/2022
PRINCIPAL COMMISSIONER OF
INCOME TAX DELHI CENTRAL 3 ..... Appellant
Through: Mr. Abhishek Maratha, Advocate.
versus
KUBER KHADYAN PVT LTD ..... Respondent
Through: Ms. Nivedita, Advocate.
CORAM:
HON'BLE MR. JUSTICE MANMOHAN
HON'BLE MS. JUSTICE MANMEET PRITAM SINGH ARORA
ORDER
% 23.11.2022 Learned counsel for the respondent states that she has recently been engaged in the matters.
In the interest of justice, re-notify on 19th July, 2023.
Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Signing Date:24.11.2022 19:13:35Appellant is given four weeks further time to file the documents.
MANMOHAN, J MANMEET PRITAM SINGH ARORA, J NOVEMBER 23, 2022 js Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Signing Date:24.11.2022 19:13:35