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Delhi High Court - Orders

Principal Commissioner Of Income Tax ... vs Kuber Khadyan Pvt Ltd on 23 November, 2022

Author: Manmohan

Bench: Manmohan, Manmeet Pritam Singh Arora

                              $~19-20
                              *    IN THE HIGH COURT OF DELHI AT NEW DELHI

                              +     ITA 143/2022

                                    PRINCIPAL COMMISSIONER OF
                                    INCOME TAX CENTRAL 3                     ..... Appellant
                                                 Through: Mr. Abhishek Maratha, Advocate.

                                                        versus


                                    KUBER KHADYAN PVT LTD                    ..... Respondent
                                                Through: Ms. Nivedita, Advocate.

                              +     ITA 144/2022

                                    PRINCIPAL COMMISSIONER OF
                                    INCOME TAX DELHI CENTRAL 3               ..... Appellant
                                                 Through: Mr. Abhishek Maratha, Advocate.

                                                        versus

                                    KUBER KHADYAN PVT LTD                    ..... Respondent
                                                Through: Ms. Nivedita, Advocate.

                                    CORAM:
                                    HON'BLE MR. JUSTICE MANMOHAN
                                    HON'BLE MS. JUSTICE MANMEET PRITAM SINGH ARORA

                                                        ORDER

% 23.11.2022 Learned counsel for the respondent states that she has recently been engaged in the matters.

In the interest of justice, re-notify on 19th July, 2023.

Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Signing Date:24.11.2022 19:13:35

Appellant is given four weeks further time to file the documents.

MANMOHAN, J MANMEET PRITAM SINGH ARORA, J NOVEMBER 23, 2022 js Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Signing Date:24.11.2022 19:13:35