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[Cites 0, Cited by 0] [Section 1A(49)] [Section 1A] [Entire Act]

Union of India - Subsection

Section 1A(49)(iii) in The Merchant Shipping (Prevention of Pollution by Oil from Ships) Rules, 2010

(iii)the Black Sea area which means the Black Sea proper with the boundary between the Mediterranean Sea and the Black Sea constituted by the parallel 41ºN;