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State of Odisha - Section

Section 4 in The Orissa Service of Engineers' Rules, 1941

4. [ Strength of the Cadre. [Substituted vide Orissa Gazette Extraordinary No. 443/17.3.1989-SRO No. 226/89/8.3.1989.]

- From the date on which the Orissa Service of Engineers' (Amendment) Rules, 1989 came into force the existing Orissa Engineering Service shall cease to exist and the new service shall include all posts in the existing service and the posts in the State borne in the cadre of the Orissa Engineering Service consisting of the following categories of Class II and Class I posts and such other categories of posts as may be decided by the Government. The number of such posts both permanent and temporary and their pay scales shall be as may be decided by the Government from time to time.Class I posts
(a)Assistant Executive Engineer (Junior Class I)
(b)Executive Engineer
(c)Superintending Engineer, Level-II
(d)Superintending Engineer, Level-I
(e)Chief Engineer
Class II Posts : Assistant Engineer.]