Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 20(2)] [Section 20] [Entire Act]

State of Haryana - Subsection

Section 20(2)(j) in The Punjab Entertainments Duty Act, 1955

(j)for the collection of entertainments duty under this Act and the powers to be exercised by the officers of Government in that behalf;