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[Cites 0, Cited by 0] [Section 18(1B)] [Section 18] [Entire Act]

Union of India - Subsection

Section 18(1B)(c) in The Khadi And Village Industries Commission Act, 1956

(c)to the general and miscellaneous fund, shall be applied for the purposes relating to khadi and village industries and for meeting the salary, allowances and other remuneration of the members, officers and other employees of the Commission and other administrative expenses of the Commission.]