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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Assam - Subsection

Section 3(viii) in The Assam Elementary Education (Provincialisation) Rules, 1977

(viii)Physical fitness. - (a) A candidate shall be of sound health both physically and mentally and free from organic defects or bodily infirmity likely to interfere with his/her duties.