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State of Madhya Pradesh - Section

Section 49 in The M.P. Ceiling On Agricultural Holdings Act, 1960

49. Act to override other enactments, contracts etc.

- The provisions of this Act and any rules made thereunder shall have effect, notwithstanding anything inconsistent therewith contained in any other enactment for the time being in force or any custom, usage or agreement or decree or order of a Court or other authority.