Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Assam - Section Section 21 in The Assam Fire Service Act, 1985 21. Power of granting licence. - Power of granting licence under this Act shall be exercised by the licensing authority or by such officer who may be authorised by the State Government in this behalf.Expenditure on Maintenance of Force
