Calcutta High Court (Appellete Side)
R Mugan @ Tin Kyaw Kyaw vs The Air Intelligence Unit (Customs) & ... on 4 July, 2014
Author: R. K. Bag
Bench: R. K. Bag
05 04.07.2014 GB Court No.33 CRR 1765 of 2014 R Mugan @ Tin Kyaw Kyaw ....petitioner Vs. The Air Intelligence Unit (Customs) & Ors. Mr. Sukanta Chakrabarty .......For the Petitioner Leave is granted to learned counsel for the petitioner to make correction of the typographical mistake appearing in the body of the application for criminal revision in course of this day.
Liberty to mention.
( R. K. Bag, J. )