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[Cites 0, Cited by 0] [Section 20] [Entire Act]

Union of India - Subsection

Section 20(e) in Bureau of Indian Standards (Conformity Assessment) Regulations, 2018

(e)Recommended Plan [If 20 b) indicates requirement of Stage 1, both Stage 1 and Stage 2 to be planned otherwise plan for Stage 2 Audit only] - Attach system generated Time Scale Estimation