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[Cites 0, Cited by 0] [Section 17(3)] [Section 17] [Entire Act]

State of Jharkhand - Subsection

Section 17(3)(b) in Jharkhand Government Servants (Classification, Control & Appeal) Rules, 2016

(b)A list of such document by which, and a list of such witnesses by whom, the articles of charge are proposed to be sustained.