Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 105] [Entire Act] State of Odisha - Subsection Section 105(7) in The Orissa Development Authorities Rules, 1983 (7)A part-time Chairman or member of the Art Commission may be paid such fee or allowances as the State Government may determine from time to time.
