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[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Rajasthan - Subsection

Section 19(b) in Rajasthan Nazul/Devsthan Building (Disposal by Public Auction) Rules, 1967

(b)It shall issue directions to the concerned authorities as it may deem proper for the maintenance/management of Nazul/Devsthan Buildings regarding which decision of not selling has been taken under clause (a) above.