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Himachal Pradesh High Court

Giripar Anusuchit Jaati Adhikar ... vs . Union on 27 May, 2024

Author: Mamidanna Satya Ratna Sri Ramachandra Rao

Bench: Mamidanna Satya Ratna Sri Ramachandra Rao

Giripar Anusuchit Jaati Adhikar Sanrakshan Samiti Vs. Union of India & others & connected matters.

.

CWP No.8301 of 2023 a/w CWPs No.9036, 9528, 9737, 9771, 9772, 9816, 9929, 9982, 10779 & 10784 of 2023, 10161 of 2023.

CWP no.8301 of 2023 27.05.2024 Present: Mr. Rajendra Gulati & Mr. Suresh Singh Saini, Advocates, for the petitioner.

Mr. Balram Sharma, Dy. Solicitor General of India, for respondents no.1 to 7/Union of India.

Mr. Anup Rattan, Advocate General with Mr. Parnay Pratap Singh, Additional Advocate General, Mr.Sidharth Jalta, Mr.Arsh Rattan & Ms. Priyanka Chauhan, Deputy Advocate Generals, for respondents no.8 to 12/State.

Ms. Anubhuti Sharma, Advocate, for the applicant in CMP no.18821 of 2023.

Mr. Ankush Dass Sood, Senior Advocate with Mr. Shyam Singh Chauhan and Mr. Ankit Dhiman, Advocates, for the applicants in CMP No. 2823 of 2023.

CWP no.9036 of 2023 Mr. Vinod Chauhan, Advocate, for the petitioner.

Mr. Balram Sharma, Dy. Solicitor General of India, for respondents-Union of India.

Mr. Rakesh Dhaulta, Additional Advocate General with Mr. Anup Rattan, Advocate General with Mr. Parnay Pratap Singh, Additional Advocate General, Mr.Sidharth Jalta, Mr.Arsh Rattan & Ms. Priyanka Chauhan, Deputy Advocate Generals, for respondents no.8 to 12/State.

CWP no.9528 of 2023 Mr. Rajnish Maniktala, Sr. Advocate with Mr. Naresh Verma, Advocate, for the petitioners.

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Mr. Balram Sharma, Dy. Solicitor General of India, for respondents-Union of India.

.

Mr. Anup Rattan, Advocate General with Mr. Parnay Pratap Singh, Additional Advocate General, Mr.Sidharth Jalta, Mr.Arsh Rattan & Ms. Priyanka Chauhan, Deputy Advocate Generals, for respondents no.8 to 12/State.

CWP no.9737 of 2023 Mr. Rajiv Rai, Advocate, for the petitioners.

Mr. Balram Sharma, Dy. Solicitor General of India, for respondent no.1-Union of India.

Mr. Anup Rattan, Advocate General with Mr. Parnay Pratap Singh, Additional Advocate General, Mr.Sidharth Jalta, Mr.Arsh Rattan & Ms. Priyanka Chauhan, Deputy Advocate Generals, for respondents no.2 to 4-State.

Ms. Vandana Misra, Advocate, for respondent no.5.

CWP no.9771 of 2023 Mr. Vinod Chauhan, Advocate, for the petitioner.

Mr. Balram Sharma, Dy. Solicitor General of India, for respondent no.1-Union of India.

Mr. Anup Rattan, Advocate General with Mr. Parnay Pratap Singh, Additional Advocate General, Mr.Sidharth Jalta, Mr.Arsh Rattan & Ms. Priyanka Chauhan, Deputy Advocate Generals, for respondents no.2 to 4-State.

Mr. Prashant Sharma, Advocate, for respondent no.5.

CWP no.9772 of 2023 Mr. S.S. Jasrotia, Advocate, for the petitioner.

Mr. Balram Sharma, Dy. Solicitor General of India, for respondent no.1-Union of India.

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Mr. Anup Rattan, Advocate General with Mr. Parnay Pratap Singh, Additional Advocate General, .

Mr.Sidharth Jalta, Mr.Arsh Rattan & Ms. Priyanka Chauhan, Deputy Advocate Generals, for respondents no.2 to 4-State.

CWP no.9816 of 2023 Mr. Vijay Sharma, Advocate, for the petitioner.

Mr. Balram Sharma, Dy. Solicitor General of India, for respondent no.1-Union of India.

Mr. Anup Rattan, Advocate General with Mr. Parnay Pratap Singh, Additional Advocate General, Mr.Sidharth Jalta, Mr. Arsh Rattan & Ms. Priyanka Chauhan, Deputy Advocate Generals, for respondents no.2 to 4-State.

Mr. Vikrant Thakur, Advocate, for respondent no.5.

CWP no.9929 of 2023 Mr. Anil Kumar, Advocate, for the petitioner.

Mr. Balram Sharma, Dy. Solicitor General of India, forrespondent no.1-Union of India.

Mr. Anup Rattan, Advocate General with Mr. Parnay Pratap Singh, Additional Advocate General, Mr.Sidharth Jalta, Mr.Arsh Rattan & Ms. Priyanka Chauhan, Deputy Advocate Generals,for respondents no.2 to 4-State.

CWP no.9982 of 2023 Mr. Aashish Kumar, Advocate, for the petitioner.

Mr. Balram Sharma, Dy. Solicitor General of India, for respondent no.1-Union of India.

Mr. Anup Rattan, Advocate General with Mr. Parnay Pratap Singh, Additional Advocate General, Mr.Sidharth Jalta, Mr.Arsh Rattan & Ms. Priyanka Chauhan, Deputy Advocate Generals, for the respondents-State.

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CWP no.10779 of 2023 .

Mr. Ganesh Barowalia, Advocate, for the petitioner.

Mr. Balram Sharma, Dy. Solicitor General of India, for respondents-Union of India.

Mr. Anup Rattan, Advocate General with Mr. Parnay Pratap Singh, Additional Advocate General, Mr.Sidharth Jalta, Mr.Arsh Rattan & Ms. Priyanka Chauhan, Deputy Advocate Generals,for respondents- State.

CWP no.10784 of 2023 Mr. Ganesh Barowalia, Advocate, for the petitioner.

Mr. Balram Sharma, Dy. Solicitor General of India, for respondents-Union of India.

Mr. Anup Rattan, Advocate General with Mr. Parnay Pratap Singh, Additional Advocate General, Mr.Sidharth Jalta, Mr.Arsh Rattan & Ms. Priyanka Chauhan, Deputy Advocate Generals, for the respondents-State.

CWP N o. 10161 of 2023.

Mr. Vinod Chauhan, Advocate, for the petitioners.

Mr. Balram Sharma, Deputy Solicitor General of India, for respondents nO. 1 & 2-Union of India.

Mr. Anup Rattan, Advocate General with Mr. Parnay Pratap Singh, Additional Advocate General, Mr.Sidharth Jalta, Mr.Arsh Rattan & Ms. Priyanka Chauhan, Deputy Advocate Generals, for the respondents-State.

Steps for the service of respondent no.

6 in CWP No. 10161 of 2023 be taken within two weeks.

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Thereafter notice be issued to him returnable within four weeks.

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Learned Deputy Solicitor General of India seeks time to file reply in CWPs no. 8301, 9528, 9771, 9772, 9929, 10779, 10394 of 2023.

In view of the fact that interim order has been granted by this Court on 04.01.2024, but in certain cases reply has not been filed by the Deputy Solicitor General of India, therefore, interim order granted earlier is extended till further orders.

CMP No. 2823 of 2024 in CWP No. 8301 of 2023 Reply not filed by the non-applicant-

writ petitioner. Be filed by the next date of hearing.

List the matters on 20.08.2024.

(M.S. Ramachandra Rao) Chief Justice.

(Satyen Vaidya) Judge May 27, 2024 (hemlata) ::: Downloaded on - 28/05/2024 20:33:03 :::CIS