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[Cites 0, Cited by 0] [Section 3A(1)] [Section 3A] [Entire Act]

State of Kerala - Subsection

Section 3A(1)(g) in Kerala Panchayat Raj Act, 1994

(g)to formulate schemes to impart awareness on matters of public interest like cleanliness, environmental protection, pollution control and to give protection against social evils like corruption, illicit and clandestine transactions;