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[Cites 0, Cited by 0] [Section 42] [Entire Act]

State of Assam - Subsection

Section 42(4) in Assam Science & Technology University Act, 2009

(4)All actions taken under the preceding sub-sections and all examinations held and all results of any such examination published and all other actions taken under this section shall be deemed to have been taken, hold or published in accordance with the provisions of this Act and shall take effect accordingly.