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[Cites 0, Cited by 0] [Section 141] [Entire Act]

Union of India - Subsection

Section 141(4) in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964

(4)Where a vacancy arises in command of a ship, the Flag or Senior Officer may appoint a suitable officer to the command of such ship, reporting the circumstances to the Chief of the Naval Staff.