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[Cites 0, Cited by 0] [Section 237(1)] [Section 237] [Entire Act]

State of Telangana - Subsection

Section 237(1)(b) in Telangana Panchayat Raj Act, 2018

(b)incurred, by any association, or body of persons, or by any individual (other than the candidate or his election agent) aimed at promoting or procuring the election of the candidate concerned; and