Section 7(1)(b) in Tamil Nadu Panchayats (Constitution of Committees of Village Panchayats and Delegation of Functions to Such Committees) Rules, 2005

[Cites 0, Cited by 0] [Section 7(1)] [Section 7] [Entire Act]

(b)The Committee shall consist of the following members, namely:-

(i)one member of the Village Panchayat (from General category);

(ii)one member of the Village Panchayat (from Scheduled Castes and Scheduled Tribes women members).

(iii)one representative from Non-Government Organisation;

(iv)one representative from Self Help Group;

(v)one Noon Meal Organiser;

(vi)one Headmistress or Headmaster of the local Primary or Middle School;

(vii)one Rural Welfare Officer;

(viii)Village Administrative Officer;

(ix)one Village Health Nurse.

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