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Bengal Presidency - Section

Section 904 in Police Regulations, Bengal , 1943

904. Committee. [§ 12, Act V, 1861].

(a)Committees shall be convened for the following purposes:-
(i)To examine all new clothing received.
(ii)To examine all uniform returned by men proceeding on leave for more than 4 months, or leaving the force.
(iii)To examine all new arms, ammunition, ordnance- stores, and accoutrements received.
(iv)To examine all new furniture, camp equipage and other dead stock received.
(v)To examine any scores, ordnance or departmental, when transferred to other districts, temporarily or otherwise.
(vi)To examine any stores, ordnance or departmental, received on transfer from other districts.
(vii)To pass orders regarding condemned camp equipage and other dead stock.
(viii)To examine unserviceable arms and other ordnance stores.
(ix)To make a report and recommendation regarding lost or damaged arms and parts thereof and ammunition.
(b)The personnel and details of the procedure of such committees are given in the appropriate regulations.