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Madhya Pradesh High Court

Manoj Pal vs The State Of Madhya Pradesh on 10 February, 2020

Author: Sujoy Paul

Bench: Sujoy Paul

1 CRA-1693-2013 The High Court Of Madhya Pradesh CRA-1693-2013 (MANOJ PAL Vs THE STATE OF MADHYA PRADESH) 2 Jabalpur, Dated : 10-02-2020 None for the appellant. Shri Som Mishra, G.A. prays for and granted two weeks time to file objection.

List after two weeks.



                         (SUJOY PAUL)                                      (MOHD. FAHIM ANWAR)
                            JUDGE                                                     JUDGE


                     Akm




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Date: 12/02/2020 17:30:59