Madhya Pradesh High Court
Manoj Pal vs The State Of Madhya Pradesh on 10 February, 2020
Author: Sujoy Paul
Bench: Sujoy Paul
1 CRA-1693-2013 The High Court Of Madhya Pradesh CRA-1693-2013 (MANOJ PAL Vs THE STATE OF MADHYA PRADESH) 2 Jabalpur, Dated : 10-02-2020 None for the appellant. Shri Som Mishra, G.A. prays for and granted two weeks time to file objection.
List after two weeks.
(SUJOY PAUL) (MOHD. FAHIM ANWAR)
JUDGE JUDGE
Akm
Digitally signed by AKANKSHA
MAURYA
Date: 12/02/2020 17:30:59