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[Cites 0, Cited by 0] [Section 38(2)] [Section 38] [Entire Act]

State of West Bengal - Subsection

Section 38(2)(c) in West Bengal Agricultural Produce Marketing (Regulation) Act, 1972

(c)terms and conditions for the appointment of a Secretary and the payment of leave allowance, pension, gratuity and provident fund to the officers and employees of the market committee referred to in sub-sections (1) and (4) respectively [and the manner and time of appeal referred to in sub-section (5) of section 14;] [Substituted for "of section 14" by the West Bengal Agricultural Produce Marketing (Regulation) (Amendment) Act, 1978, section 30(2)(e).]