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State of Maharashtra - Section

Section 35 in The Maharashtra Universities Act, 1994

35. Board of College and University Development.

(1)The Board of College and University Development shall be responsible to plan development of the university, both physical and academic, and it shall conduct academic audit of the university departments, institutions, colleges and recognised institutions. It shall also plan, monitor, guide and co-ordinate under-graduate and post-graduate academic programme and development of affiliated colleges.
(2)It shall consist of the following members, namely:-
(a) the Vice-Chancellor; Chairman
(b) the Pro-Vice-Chancellor, if any;  
(c) one Dean of faculty, nominated by the academic council;  
(d) one Head or Director from among the Heads or directors ofthe university institutions or departments, not below the rank ofprofessor and who is not a Dean nominated by the AcademicCouncil;  
(e) one teacher, imparting post graduate[instruction] [This word was substituted for the word 'institution' Maharashtra 55 of 2000, section 28(a).]orguiding research, but who is not a Dean, Head of the universityinstitutions or departments nominated by the Vice-Chancellor;  
(f) one teacher, imparting under-graduate instruction havingnot less than sixteen years of teaching experience, nominated bythe Management Council;  
(g) one principal of an affiliated college of arts, science orcommerce, nominated by the Management Council from amongst theprincipals who are members of the Academic Council;  
(h) one principal of an affiliated professional college,nominated by the Vice-Chancellor;  
(i) two experts, co-opted by the Board, from amongst the Headsof National and State level research institutions;  
(j) two persons to represent industry, banks, commerce orprofessional bodies to be nominated by the Vice-Chancellor;  
(ja) [ two members nominated by the Senate, one of them beingthe representatives of the Managements;] [This clause was inserted by Maharashtra 55 of 2000, section 28(b).]  
(k) the director of the Board of College and UniversityDevelopment Member- Secretary:
Provided that, the members nominated in categories (c) to (h) above shall, as far as practicable, be drawn from different faculties.
(3)The Board shall actively establish collaboration with national and international institutions, industry, business and commercial organisations.
(4)The Board shall meet at least twice a year.