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[Cites 0, Cited by 0] [Section 122] [Entire Act]

Union of India - Subsection

Section 122(b) in The Building And Other Construction Workers '(Regulation Of Employment And Conditions Of Service) Central Rules, 1998

(b)such warning signs and notices with regard to compressed air working shall include-
(i)the danger involved in such compressed air work;
(ii)fire and explosion hazards;
(iii)the emergency procedures for rescue from such danger or hazards.