Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 968] [Entire Act] State of Punjab - Subsection Section 968(4) in Punjab Jail Manual, 1996 (4)"Periodical or annual repairs" comprise not only such work as painting and whitewashing but such miscellaneous repairs as it may be convenient to carry out at the same time.