Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 49 in Grama Panchayats Rules, 1968 49. Separate measurement books shall be maintained for Grama Panchayat works by the officers authorised to measure the works. When measurement books are fully used, they shall be preserved in the Panchayat Office.
