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State of Punjab - Section

Section 549 in Punjab Jail Manual, 1996

549. Description of handcuffs.

- Handcuffs imposed by way of punishment for prison-offences shall be iron bar-handcuffs weighing, with lock, not more than 2 lb. each, or swivel with spring-catch handcuffs weighing not more than 1 lb. each, or chain handcuffs weighing nor more than 1 lb. each.