Madhya Pradesh High Court
Deputy Manager National Insurance ... vs Smt. Shanni Bee And 3 Ors. on 4 May, 2018
1
HIGH COURT OF MADHYA PRADESH
MA. No.784/2012
Indore: Dated:-04/05/2018:-
None for the appellant.
Shri Kuldeep Bhargav, learned counsel for the
respondent.
Learned counsel representing the appellant is passed away.
In view of the aforesaid, SPC be issued to the appellant for the date to be fixed by the office.
List the matter along with report.
(Virender Singh) Judge sourabh Digitally signed by SOURABH YADAV Date: 2018.05.05 11:24:32 +05'30'